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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(vii) in The Delhi Electricity Regulatory Commission (Redressal Of Consumers' Grievances) Regulations, 2003

(vii)On receipt of the parawise comments and rejoinders, if any, the GRO may, within 5 working days, obtain the comments of the relevant Divisions in the Commission.