Supreme Court - Daily Orders
Dera Sullar vs State Of Punjab And Ors. on 12 March, 2018
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
1
ITEM NO.30 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19589/2015
DERA SULLAR Petitioner(s)
VERSUS
STATE OF PUNJAB AND ORS. Respondent(s)
(ONLY SLP(C) NO. 20027/2015, 20054/2015, 21920/2015, 25253/2015,
25390 / 2015, 26107/2015, 26316/2015, 24360/15 IS TO BE LISTED
BEFORE JUDGE (IN CHAMBER).)
WITH
SLP(C) No. 20027/2015 (IV-B)
SLP(C) No. 20054/2015 (IV-B)
SLP(C) No. 25390/2015 (IV-B)
(IA No.9605/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 25253/2015 (IV-B)
SLP(C) No. 21920/2015 (IV-B)
SLP(C) No. 26316/2015 (IV-B)
(FOR ON IA 3/2016)
SLP(C) No. 26107/2015 (IV-B)
(FOR ON IA 3/2016)
SLP(C) No. 24360/2015 (IV-B)
(OFFICE REPORT FOR DIRECTION)
Date : 12-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBER]
For Petitioner(s) Ms. Mansi Jain, Adv.
Mr. Akshat Goel, AOR
Mrs. Amita Gupta, AOR
Mr. Parveen Kumar, Adv.
Mrs. Priya Puri, AOR
Ms. Vijaylakshmi Gautam, Adv.
Swatentra Rai, Adv.
Signature Not Verified
Mr. Mukul Kumar, AOR
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.13
15:37:31 IST
Reason: Dr. Kailash Chand, AOR
Mr. Vikash Singh, AOR
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For Respondent(s) Ms. Ranjeeta Rohatgi, AOR
Mr. Kuldip Singh, AOR
M/s. Venkat Palwai Law Associates, AOR
Mr. Arunava Mukherjee, Adv.
Mr. Vinit Trehan, Adv.
Mr. Surya Kant, AOR
Mr. Rohit Sharma, Adv.
Mr. Anshul Chowdhary, Adv.
Mr. Mohit Kr. Aneja, Adv.
Mr. Kumar Dushyant Singh, Adv.
Mr. Devendra Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) NOS. 20027/2015, 20054/2015, 21920/2015, 25253/2015, 25390/ 2015, 26107/2015, 26316/2015, 24360/15:
Learned counsel appearing for the respondents prays for and is granted further four weeks' time to cure the defects as pointed out by the Registry.
(R. NATARAJAN) (RENUKA SADANA) COURT MASTER (SH) ASST.REGISTRAR