Section 34(2)(b) in The Gujarat Professional Civil Engineers Act, 2006

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

(b)the fee to be paid under sub-sections (1) and (3) of section 14, sub-section (2) of section 15 and sections 19, 20 and 21;

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