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State of Bihar - Section

Section 96 in Bihar Inland Vessels Rules, 2013

96. Application of the provision of Port rules and National Waterway regulations.

- Notwithstanding anything mentioned above, the provision of the Port Rules and Prevention of Collision Regulations, 2002 for National Waterways shall also apply mutatis mutandis, to the mechanically propelled vessels while making voyages within the port limits and National waterways.Chapter - 13.0 Safety Measures on Water Wyas