Himachal Pradesh High Court
Deepak Kumar Tyagi vs . State Of H.P. & Ors. on 1 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Deepak Kumar Tyagi Vs. State of H.P. & Ors.
Cr. MMO No. 787/2023.
01.08.2023 Present: Mr. Rajul Chauhan, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for respondent No. 1.
Cr. MMO No. 787/2023Notice. Mr. B.N. Sharma, learned Additional Advocate General, accepts service of notice on behalf of respondent No. 1. Let notice be issued to respondents No.2 and 3 returnable for 19th September, 2023, on taking steps within a week.
Cr. MP No. 2716/2023The application is disposed of with a direction to the applicant to file translated copy of Annexure P-1 before the next date of hearing.
( Sushil Kukreja ) Judge 1st August, 2023 (raman) ::: Downloaded on - 01/08/2023 20:57:30 :::CIS