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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Chattisgarh - Subsection

Section 97(1)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)an estimate of all balances, if any, which will be available for appropriation or expenditure at the commencement of the next financial year;