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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(13) in Chhattisgarh Public Distribution System (Control) Order, 2004

(13)Normally a ration card shall be valid for five years from its date of issuance. After five years the ration card shall be renewed or a new ration card will be issued as the State Government may prescribe.