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[Cites 0, Cited by 0] [Section 35A(2)] [Section 35A] [Entire Act]

State of Maharashtra - Subsection

Section 35A(2)(c) in Nagpur Improvement Trust Act, 1936

(c)the laying out or re-laying out of all or any of the lands under the scheme including the construction and re-construction of buildings, acqueducts, distributaries, effluent channels, treatment works, and overflow tanks by the Trust or by any other persons, as the case may be ;