Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Bihar - Subsection Section 61(4) in The Bihar irrigation Act, 1997 (4)The members of the Committee shall ordinarily hold office for a period of two years from the date of their appointment.
