Section 1216 in Solvent Raffinate And Slop (Acquisition, Sale, Storage And Prevention Of Use In Automobile) Order, 2000
1216.
APPENDIX NOTIFICATION PUBLISHED IN THE GAZETTE OF INDIAEXTRAORDINARYPART-II SECTION 3 (i)Ministry Of Petroleum And Natural Gas OrderNew Delhi, The 5th June, 2000G.S.R. 519 (E).- In exercise of the powers conferred by section 3 of the Essential Commodities Act, 1995 (Central Act 10 of 1955), the Central Government hereby makes the following order, namely:-
