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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Telangana - Subsection

Section 72(1)(xi) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(xi)establishment and maintenance of the Homes for the poor, destitute and helpless, physically disabled persons belonging to Hindu Religion;