Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(c) in The Bihar Municipal Act, 2007 (c)include within a municipal area any local area contiguous to such municipal area and defined in the notification, or
