Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(f) in The Cotton Ginning and Pressing Factories Act, 1925 (f)the powers of entry and inspection which may be exercised by District Magistrates or by any officer specially empowered in this behalf by the State Government;
