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Union of India - Section

Section 125 in Finance Act, 2012

125. Amendment of section 75A.

- In section 75A of the Customs Act, in sub-section (2), for the word, figures and letters "section 28AB", the word, figures and letters "section 28AA" shall be substituted and shall be deemed to have been substituted with effect from the 8th day of April, 2011.