Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(5) in The West Bengal Marine Fishing Regulation Act, 1993

(5)Every vessel registered under this section shall display in the prescribed manner a registration mark assigned to it by the authorised officer.