Supreme Court - Daily Orders
Commissioner Of Income Tax Iii vs Spectra Shares And Scrips (P) Limited on 7 July, 2015
Bench: Anil R. Dave, R.K. Agrawal
ITEM NO.45 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).33276/2013
(Arising out of impugned final judgment and order dated 21/02/2013
in ITA No.512/2011 passed by the High Court Of A.P. At Hyderabad)
CIT-III Petitioner(s)
VERSUS
SPECTRA SHARES & SCRIPS (P)LTD. Respondent(s)
(With interim relief and office report)
WITH SLP(C) No.1842/2014 - (With Office Report)
Date : 07/07/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Maninder Singh,ASG
Ms. Sadhana Sandhu,Adv.
Ms. Rekha Pandey,Adv.
Ms. Anita Sahani,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Vivek Narayan Sharma,Adv.
Mr. Ajay Singh,Adv.
Mr. Shoaib Haider,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Rejoinder affidavit shall be filed within three weeks from today.
List the matter on 17th August, 2015.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.08 16:22:05 IST Reason: