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[Cites 0, Cited by 0] [Section 11UB(9)] [Section 11UB] [Entire Act]

Union of India - Subsection

Section 11UB(9)(vii) in Income Tax Rules, 1962

(vii)"specified date" shall have the meaning as assigned to it in clause (d) of Explanation 6 to clause (i) of sub-section (1) of section 9;