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Delhi High Court - Orders

Bharat Bhushan & Ors vs Atul Gupta on 17 October, 2023

                                    $~22
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RC.REV. 196/2023 & CM APPL. 36739/2023
                                                BHARAT BHUSHAN & ORS.
                                                                                                                                   ..... Petitioner
                                                                                      Through:                 Mr. Rahul Shukla and Mr. Akash
                                                                                                               Jandial, Advs.
                                                                                      versus

                                                ATUL GUPTA                                                                        ..... Respondent
                                                                                      Through:                 Mr. Manish Vashisht, Sr. Adv. with
                                                                                                               Mr. Dhruv Rohtagi, Mr. Vedansh
                                                                                                               Vashisht, Advs.
                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                ORDER

% 17.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. In view of the Special Bench matters listed today, this matter cannot be taken up.

2. List the matter on 05.12.2023.

TARA VITASTA GANJU, J OCTOBER 17, 2023/SA Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 22:36:37