Delhi High Court - Orders
Bharat Bhushan & Ors vs Atul Gupta on 17 October, 2023
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 196/2023 & CM APPL. 36739/2023
BHARAT BHUSHAN & ORS.
..... Petitioner
Through: Mr. Rahul Shukla and Mr. Akash
Jandial, Advs.
versus
ATUL GUPTA ..... Respondent
Through: Mr. Manish Vashisht, Sr. Adv. with
Mr. Dhruv Rohtagi, Mr. Vedansh
Vashisht, Advs.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 17.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. In view of the Special Bench matters listed today, this matter cannot be taken up.
2. List the matter on 05.12.2023.
TARA VITASTA GANJU, J OCTOBER 17, 2023/SA Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 22:36:37