Section 36(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974
(1)A permit issued under this Chapter shall specify all or any of the following particulars, namely :-(a)purpose of entry;(b)duration of visit;(c)areas permitted to be visited or used;(d)places where camping is permitted;(e)engagement of guides;(f)any other condition that may be deemed necessary will be in Form No. 24.
