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Madras High Court

Ramachandra Thevar vs The Inspector Of Police on 22 June, 2023

Author: G.Ilangovan

Bench: G.Ilangovan

                                                                                Crl.O.P.(MD)No.10526 of 2022


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 22.06.2023

                                                         CORAM :

                                  THE HONOURABLE Mr. JUSTICE G.ILANGOVAN

                                              Crl.O.P.(MD)No.10526 of 2022
                                                          and
                                              Crl.M.P.(MD)No.6569 of 2022
                    1.Ramachandra Thevar
                    2.Kumar
                    3.Poolpandi                                                 ... Petitioners
                                                        Vs.
                    1.The Inspector of Police
                     Thatchanallur Police Station,
                     Tirunelveli City.
                     Crime No.1034 of 2020.
                    2.Vanasundar
                       Inspector of Police,
                       Thatchanallur Police Station,
                       Tirunelveli City.                                          ... Respondents


                    Prayer : Criminal Original Petition filed under Section 482 of the Code of
                    Criminal Procedure, to call for the records of the case in Crime No.1034 of
                    2020 on the file of the 1st Respondent Police and quash the same.


                                   For Petitioners            : No appearance

                                   For R1                     : Mr.B.Nambiselvan
                                                                Additional Public Prosecutor
https://www.mhc.tn.gov.in/judis


                    1/4
                                                                              Crl.O.P.(MD)No.10526 of 2022



                                                       ORDER

This Criminal Original Petition has been filed seeking to quash the F.I.R in Crime No. 1034 of 2020 on the file of the first respondent.

2. Today, when the matter is taken up for hearing, there is no representation for petitioners.

3. The learned Additional Public Prosecutor would submit that after completing the investigation, final report was filed and now after committal process, placed before the Additional Sub Court, Tirunelveli, in S.C.No.669 of 2022. So, the matter has become infructuous.

4. Recording the submissions made by the learned Additional Public Prosecutor, this Criminal Original Petition stands dismissed as infructuous. Consequently, connected Miscellaneous Petition is closed.

22.06.2023 NCC : Yes/No Index : Yes/No Internet:Yes/No Ls https://www.mhc.tn.gov.in/judis 2/4 Crl.O.P.(MD)No.10526 of 2022 To

1.The Inspector of Police Thatchanallur Police Station, Tirunelveli City.

2.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis 3/4 Crl.O.P.(MD)No.10526 of 2022 G.ILANGOVAN, J., Ls Crl.O.P.(MD)No.10526 of 2022 22.06.2023 https://www.mhc.tn.gov.in/judis 4/4