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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(i) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

(i)shall satisfy himself that such person will have no such financial or other interest as is likely to affect prejudicially his functions as such member; and