Section 6(2)(ii) in The Assam Agricultural Produce Market Act, 1972

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(ii) in The Assam Agricultural Produce Market Act, 1972

(ii)any area including all lands with the buildings and structures thereon within such distance of the principal or sub-market yard or yards, as the case may be, as it thinks fit to be market proper :

Legal Document View

Unlock Advanced Research with PRISMAI

State of Assam - Subsection

Section 6(2)(ii) in The Assam Agricultural Produce Market Act, 1972