Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 36(2)] [Section 36] [Entire Act] Union of India - Subsection Section 36(2)(b) in The Industrial Disputes Act, 1947 (b)an officer of a federation of associations of employers to which the association referred to in clause (a) is affiliated;