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State of Chattisgarh - Section

Section 22 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

22. Mode of payment of Stamp Duty.

- The payment of amount of Stamp Duty shall be made by means of cash, cheque, bank draft, Electronic Clearing System, Real Time Gross Settlement or any other mode of transferring funds as directed by the Appointing Authority.