Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(c) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977

(c)All Shops and Commercial establishments shall observe the hours of business from [9 a.m. to 8 p.m.] [Substituted by (First Amendment) Order, 1979, dated 17.10.1979.] hours on all days of the work other than their close day.