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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(1)(b) in Maharashtra Industrial Development Act, 1961

(b)under section 12, the conditions of appointment and service and the scales of pay of officers and servants of the Corporation, other than the Chief Executive Officer [the Deputy Chief Executive Officer or Officers] [These words were inserted by Maharashtra 57 of 1981, Section 5.] and the Chief Accounts Officer;