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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(3) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(3)In the case of a Panchayat Samiti constituted for a tahsil, the Block Development Officers of such blocks as there may be in the tehsil shall be the ex officio Depute Executive Officers of the Panchayat Samiti and shall in aspect of their blocks, exercise such powers of the Executive Officer as may be prescribed.