Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002 8. Drifting of a vessel on the National Waterway.- Drifting of a vessel in the National Waterway unless authorized by the Competent Officer, is prohibited.
