Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Karnataka - Subsection Section 16(1) in Nie University Act, 2019 (1)The Pro-Chancellor may be appointed by the Sponsoring Body for a term prescribed by the Sponsoring Body subject to other terms and conditions as may be laid down in the statutes.
