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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Bihar - Subsection

Section 166(2) in The Bihar Motor Vehicles Rules, 1992

(2)Every public service vehicle shall have suitable Venetians or screens on its windows, capable at all times of protecting the passengers from the weather without preventing adequate ventilation of vehicle. When the screens are made of fabric, all of them shall at all times be fastened securely to the vehicle.