Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 63(2)] [Section 63] [Entire Act]

State of Maharashtra - Subsection

Section 63(2)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)[ nominating Councillors on the Subjects Committees in accordance with the provisions of sub-section (2B)] [clause (b) substituted by Maharashtra 36 of 2006, dated 13th December, 2006.]: