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State of Rajasthan - Section

Section 8B in University of Rajasthan Act, 1946

8B. [ [Omitted by the Rajasthan Adaptation of Laws (on State and concurrent subjects) Order, 1956.]

Omitted.]
8B. Patron.- The Maharaj Pramukh of Rajasthan shall be the Patron of the University and shall, when present, preside at the convocations thereof.