Section 91 in The M.P. Griha Nirman Mandal Adhiniyam, 1972
91. Power to make survey, or contribute towards their costs.
- The Board may-(a)cause the survey of any land to be made, whenever it considers that a survey is necessary or expedient for carrying out any of the purposes of this Act.(b)contribute towards the cost of any such survey made by any other local authority.
