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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Chattisgarh - Subsection

Section 163(2)(i) in The Chhattisgarh Motor Vehicles Rules, 1994

(i)the part of the scat against which the driver's back rests shall not be less than 28 centimetres from the nearest point on the steering wheel;