Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Kerala - Section Section 19 in Kerala Preservation of Trees Act, 1986 19. Cognizance of offences. - No court inferior to that of a Judicial Magistrate of the First Class shall try any offence under this Act.
