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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(2) in Himachal Pradesh Technical University Act, 2014

(2)The mode of appointment, powers and terms and conditions of service and the functions of the Officers of the University, other than the Chancellor and the Vice-Chancellor shall be as prescribed in the Schedule.