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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(11) in THE TELANGANA STATE BUILDING PERMISSION APPROVAL AND SELF CERTIFICATION SYSTEM (TS-bPASS) ACT, 2020

(11)“District Committee” means the “District TS-bPASS Committee” constituted under section 3 of this Act;