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[Cites 0, Cited by 0] [Section 189] [Entire Act]

State of Uttar Pradesh - Subsection

Section 189(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)the responsible person referred to in Rule 178 examines and inspects the workplaces in a tunnel before the commencement of work in such tunnel, and at regular intervals thereafter, to ensure safety of the building workers in such tunnel;