Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 543(1)] [Section 543] [Entire Act] State of West Bengal - Subsection Section 543(1)(b) in Kolkata Municipal Corporation Act, 1980 (b)the purpose and the period (if any) for which it is granted;(c) restrictions or conditions, if any, subject to which it is granted;