Madhya Pradesh High Court
Gopichand Moolchandani vs Lucky Parwani (Huf) on 24 January, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-1906-2020 The High Court Of Madhya Pradesh MCRC-1906-2020 (GOPICHAND MOOLCHANDANI Vs LUCKY PARWANI (HUF)) 1 Jabalpur, Dated : 24-01-2020 Shri Ankit Saxena, Advocate for petitioner submits that he will cure the default by tomorrow itself.
If the default is cured by tomorrow then this matter may be listed on 27.1.2020.
(VISHAL DHAGAT) JUDGE amit Digitally signed by AMIT JAIN Date: 27/01/2020 18:20:57