Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Jammu-Kashmir - Subsection Section 35(g) in The Jammu and Kashmir State Board of Technical Education Act, 2002 (g)any matter which is required to be laid down in the by-laws in accordance with the provisions of the Act, rules of regulations made thereunder.
