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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in U.P. Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection etc.) Rules, 2016

(1)In order to ascertain whether the animal is infected with any of the scheduled disease, the animal shall be stopped at the check post or detained in the Quarantine Camp and shall be inspected by the Veterinarian in charge of check post or Quarantine Camp or staff of the Department duly authorised for the purpose of -
(a)movement and gait;
(b)whether dull, depressed, normal or exhibiting excited behavior;
(c)increase in body temperature;
(d)ulcer in mouth, feet or udder;
(e)excessive lacrimation, nasal or vaginal discharge;
(f)sweating and shivering;
(g)dryness of skin, alopacia, skin rash;
(h)weakness;
(i)bleeding through natural orifices;
(j)oedema or swelling at dewlap or brisket or any other part of the body.