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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(b) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

(b)where such representative union, being in existence, omits or fails to furnish any panel of names within the specified date, or