Calcutta High Court (Appellete Side)
Partha Sarathi Das vs Smt Prantiki Das on 28 November, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Serial No.40.
November 28, 2014.
SG CO 3716 of 2014 Partha Sarathi Das
-versus-
Smt Prantiki Das Mr Hironmoy Ghosh ... for the petitioner.
Since the petitioner is unable to proceed with the matter, CO 3716 of 2014 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.)