Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 107 in Bihar Factories Rules, 1950 107. Railways in factories. - Rules 108 to 122 shall apply to railways in the precincts of a factory which are not subject to the Indian Railways Act, 1890.
