Madhya Pradesh High Court
Dr. Dinesh Jain And 4 Ors. vs Manager Trust Shri Hemraj Dhannalal ... on 16 September, 2015
1 WP No.10614/2013 16.9.2015
Parties through their counsel. At the request of counsel for the petitioner, the case is adjourned for 9.12.2015. (Prakash Shrivastava) Judge js