Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax ... vs M/S Ambey Developer Pvt. Ltd on 12 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.28 COURT NO.6 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 6070/2018
(Arising out of impugned final judgment and order dated 20-07-2017
in ITA No. 271/2016 passed by the High Court of Punjab & Haryana at
Chandigarh)
THE PR. COMMISSIONER OF INCOME TAX PATIALA Petitioner(s)
VERSUS
M/S AMBEY DEVELOPER PVT. LTD Respondent(s)
(With IA No.29253/2018-CONDONATION OF DELAY IN FILING)
Date : 12-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Vikramjeet Banerjee, ASG.
Ms. Diksha Rai, Adv.
Ms. Suhasini Sen, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with Civil Appeal No. 1830 of 2018.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.03.13 14:42:11 IST Reason: