Section 50 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010
50. Appellate authority.
- An appeal shall lie before, -(i)the Board, where the Chairman is Competent Authority ;(ii)the Chairman, where the General Manager is Competent Authority ;(iii)the General Manager, where the Competent Authority is decided by the Board under sub-clause (iii) of clause (g) of sub-regulation (1) of regulation 2.
