Section 26 in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000
26. Intimation of accepting composition money.
- Where an application for composition is made to the prescribed authority under section 28, the prescribed authority shall with the prior approval of the Deputy Commissioner, accept from the applicant a sum by way of composition of an offence, and shall send an intimation in Form PT 19 to the applicant in this behalf.
