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[Cites 0, Cited by 0] [Section 221(1)] [Section 221] [Entire Act]

State of Goa - Subsection

Section 221(1)(b) in The City of Panaji Corporation Act, 2002

(b)wilfully do any act connected with such trade or manufacture whereby the water in any such lake, tank, reservoir, cistern, well, duct or other place for storing water is fouled or corrupted.